Delhi High Court - Orders
Sawhney Rubber Industries vs Workmen on 15 March, 2022
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
Signature Not Verified
Digitally Signed
By:DEVANSHU JOSHI
Signing Date:22.03.2022
01:43:47
$~1 to 22 (Special Bench)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3014/2010
SAWHNEY RUBBER INDUSTRIES ..... Petitioner
Through: Mr. Anurag Lakhotia, Advocate.
(M:9910081392)
versus
WORKMEN ..... Respondents
Through: Mr. R P. Sharma, Advocate.
(M:9868249612)
Mr. Sanjoy Ghose, Sr. Advocate with
Ms. Urvi Mohan, Advocate.
(M:7718992441)
2 WITH
+ W.P.(C) 4773/2019
SAWHNEY RUBBER INDUSTRIES ..... Petitioner
Through: Mr. Anurag Lakhotia, Advocate.
versus
JAWAHAR PRASAD ..... Respondents
Through: Mr. R. P. Sharma, Advocate.
3 WITH
+ W.P.(C) 6064/2020
SAWHNEY RUBBER INDUSTRIES ..... Petitioner
Through: Mr. Anurag Lakhotia, Advocate.
versus
SH. VINOD PRASHAD ..... Respondent
Through: Mr. R.P. Sharma, Advocate for
Workmen.
4 WITH
+ W.P.(C) 6065/2020 & CM APPL. 8664/2021
SAWHNEY RUBBER INDUSTRIES ..... Petitioner
Through: Mr. Anurag Lakhotia, Advocate.
versus
SH. ANIL PRASAD ..... Respondent
Through: Mr. R.P. Sharma, Advocate for
Workmen.
5 WITH
+ W.P.(C) 6066/2020
W.P.(C) 3014/2020 & connected matters Page 1 of 6
Signature Not Verified
Digitally Signed
By:DEVANSHU JOSHI
Signing Date:22.03.2022
01:43:47
SAWHNEY RUBBER INDUSTRIES ..... Petitioner
Through: Mr. Anurag Lakhotia, Advocate.
versus
SH. SHANKAR PASWAN ..... Respondent
Through: Mr. R.P. Sharma, Advocate for
Workmen.
6 WITH
+ W.P.(C) 6067/2020 & CM APPL.8919/2021
SAWHNEY RUBBER INDUSTRIES ..... Petitioner
Through: Mr. Anurag Lakhotia, Advocate.
versus
SH. JITENDRA NATH ..... Respondent
Through: Mr. R.P. Sharma, Advocate for
Workmen.
7 WITH
+ W.P.(C) 6068/2020 & CM APPL.8667/2021
SAWHNEY RUBBER INDUSTRIES ..... Petitioner
Through: Mr. Anurag Lakhotia, Advocate.
versus
SH. RAMAYAN YADAV ..... Respondent
Through: Mr. R.P. Sharma, Advocate for
Workmen.
8 WITH
+ W.P.(C) 6069/2020
SAWHNEY RUBBER INDUSTRIES ..... Petitioner
Through: Mr. Anurag Lakhotia, Advocate.
versus
SH CHINTU KUMAR ..... Respondent
Through: Mr. R.P. Sharma, Advocate for
Workmen.
9 WITH
+ W.P.(C) 6070/2020 & CM APPL.9292/2021
SAWHNEY RUBBER INDUSTRIES ..... Petitioner
Through: Mr. Anurag Lakhotia, Advocate.
versus
PRATAP SINGH ..... Respondent
Through: Mr. R.P. Sharma, Advocate for
Workmen.
W.P.(C) 3014/2020 & connected matters Page 2 of 6
Signature Not Verified
Digitally Signed
By:DEVANSHU JOSHI
Signing Date:22.03.2022
01:43:47
10 WITH
+ W.P.(C) 6071/2020 & CM APPL. 9295/2021
SAWHNEY RUBBER INDUSTRIES ..... Petitioner
Through: Mr. Anurag Lakhotia, Advocate.
versus
SH. PRAMOD KUMAR ..... Respondent
Through: Mr. R.P. Sharma, Advocate for
Workmen.
11 WITH
+ W.P.(C) 6201/2020
SAWHNEY RUBBER INDUSTRIES ..... Petitioner
Through: Mr. Anurag Lakhotia, Advocate.
versus
SH. RAM CHARAN ..... Respondent
Through: Mr. R.P. Sharma, Advocate for
Workmen.
12 WITH
+ W.P.(C) 6510/2020 & CM APPL.8668/2021
SAWHNEY RUBBER INDUSTRIES ..... Petitioner
Through: Mr. Anurag Lakhotia, Advocate.
versus
SH. KRISHAN KANT JHA ..... Respondent
Through: Mr. R.P. Sharma, Advocate for
Workmen.
13 WITH
+ W.P.(C) 6523/2020 & CM APPL.8669/2021
SAWHNEY RUBBER INDUSTRIES ..... Petitioner
Through: Mr. Anurag Lakhotia, Advocate.
versus
SH. OM PRAKASH. .... Respondent
Through: Mr. R.P. Sharma, Advocate for
Workmen.
14 WITH
+ W.P.(C) 6524/2020
SAWHNEY RUBBER INDUSTRIES ..... Petitioner
Through: Mr. Anurag Lakhotia, Advocate.
versus
SH. KRISHAN KUMAR ..... Respondent
W.P.(C) 3014/2020 & connected matters Page 3 of 6
Signature Not Verified
Digitally Signed
By:DEVANSHU JOSHI
Signing Date:22.03.2022
01:43:47
Through: Mr. R.P. Sharma, Advocate for
Workmen.
15 WITH
+ W.P.(C) 6525/2020
SAWHNEY RUBBER INDUSTRIES ..... Petitioner
Through: Mr. Anurag Lakhotia, Advocate.
versus
SH. KRISHNA PANDIT ..... Respondent
Through: Mr. R.P. Sharma, Advocate for
Workmen.
16 WITH
+ W.P.(C) 7962/2020
SAWHNEY RUBBER INDUSTRIES ..... Petitioner
Through: Mr. Anurag Lakhotia, Advocate.
versus
SH. GAYA PRASAD ..... Respondent
Through: Mr. Sanjoy Ghose, Sr. Advocate with
Ms. Urvi Mohan, Advocate.
17 WITH
+ W.P.(C) 7963/2020
SAWHNEY RUBBER INDUSTRIES ..... Petitioner
Through: Mr. Anurag Lakhotia, Advocate.
versus
SH. LAL CHAND ..... Respondent
Through: Mr. Sanjoy Ghose, Sr. Advocate with
Ms. Urvi Mohan. Advocate.
18 WITH
+ W.P.(C) 7964/2020
SAWHNEY RUBBER INDUSTRIES ..... Petitioner
Through: Mr. Anurag Lakhotia, Advocate.
versus
SH. NARAYAN SINGH ..... Respondent
Through: Mr. Sanjoy Ghose, Sr. Advocate with
Ms. Urvi Mohan, Advocate.
19 WITH
+ W.P.(C) 7966/2020
SAWHNEY RUBBER INDUSTRIES ..... Petitioner
Through: Mr. Anurag Lakhotia, Advocate.
W.P.(C) 3014/2020 & connected matters Page 4 of 6
Signature Not Verified
Digitally Signed
By:DEVANSHU JOSHI
Signing Date:22.03.2022
01:43:47
versus
SH. JEET BAHADUR ..... Respondent
Through: Mr. Sanjoy Ghose, Sr. Advocate with
Ms. Urvi Mohan, Advocate.
20 WITH
+ W.P.(C) 7967/2020
SAWHNEY RUBBER INDUSTRIES ..... Petitioner
Through: Mr. Anurag Lakhotia, Advocate.
versus
SH. CHANDER PRAKASH PATHAK ..... Respondent
Through: Mr. Sanjoy Ghose, Sr. Advocate with
Ms. Urvi Mohan, Advocate.
21 WITH
+ W.P.(C) 7969/2020
SAWHNEY RUBBER INDUSTRIES ..... Petitioner
Through: Mr. Anurag Lakhotia, Advocate.
versus
SH. ARJUN PANDIT ..... Respondent
Through: Mr. Sanjoy Ghose, Sr. Advocate with
Ms. Urvi Mohan, Advocate.
22 WITH
+ W.P.(C) 7984/2020
SAWHNEY RUBBER INDUSTRIES ..... Petitioner
Through: Mr. Anurag Lakhotia, Advocate.
versus
SH. MANOJ KUMAR ..... Respondent
Through: Mr. Sanjoy Ghose, Sr. Advocate with
Ms. Urvi Mohan, Advocate.
23 AND
+ W.P.(C) 7985/2020
SAWHNEY RUBBER INDUSTRIES ..... Petitioner
Through: Mr. Anurag Lakhotia, Advocate.
versus
SH. AVDESH SHAH ..... Respondent
Through: Mr. Sanjoy Ghose, Sr. Advocate with
Ms. Urvi Mohan, Advocates.
W.P.(C) 3014/2020 & connected matters Page 5 of 6
Signature Not Verified
Digitally Signed
By:DEVANSHU JOSHI
Signing Date:22.03.2022
01:43:47
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 15.03.2022
1. This hearing has been done through hybrid mode.
2. No time left.
3. List for hearing on 19th May, 2022 at 2:30 pm. These are part-heard matters.
PRATHIBA M. SINGH, J.
MARCH 15, 2022/dk W.P.(C) 3014/2020 & connected matters Page 6 of 6