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Delhi High Court - Orders

Sawhney Rubber Industries vs Workmen on 15 March, 2022

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                                                             Signature Not Verified
                                                             Digitally Signed
                                                             By:DEVANSHU JOSHI
                                                             Signing Date:22.03.2022
                                                             01:43:47


$~1 to 22 (Special Bench)
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+                  W.P.(C) 3014/2010
      SAWHNEY RUBBER INDUSTRIES                   ..... Petitioner
                        Through: Mr. Anurag Lakhotia, Advocate.
                                   (M:9910081392)
                        versus
        WORKMEN                                              ..... Respondents
                                Through:   Mr. R P. Sharma, Advocate.
                                           (M:9868249612)
                                           Mr. Sanjoy Ghose, Sr. Advocate with
                                           Ms.    Urvi    Mohan,       Advocate.
                                           (M:7718992441)
2                    WITH
+               W.P.(C) 4773/2019
        SAWHNEY RUBBER INDUSTRIES              ..... Petitioner
                     Through: Mr. Anurag Lakhotia, Advocate.
                     versus
        JAWAHAR PRASAD                             ..... Respondents
                        Through: Mr. R. P. Sharma, Advocate.
3                       WITH
+                 W.P.(C) 6064/2020
        SAWHNEY RUBBER INDUSTRIES                  ..... Petitioner
                        Through: Mr. Anurag Lakhotia, Advocate.
                        versus
        SH. VINOD PRASHAD                          ..... Respondent
                        Through: Mr. R.P. Sharma, Advocate for
                                   Workmen.
4                       WITH
+            W.P.(C) 6065/2020 & CM APPL. 8664/2021
        SAWHNEY RUBBER INDUSTRIES                       ..... Petitioner
                        Through: Mr. Anurag Lakhotia, Advocate.
                        versus
        SH. ANIL PRASAD                              ..... Respondent
                        Through: Mr. R.P. Sharma, Advocate for
                                   Workmen.
5                       WITH
+                       W.P.(C) 6066/2020



W.P.(C) 3014/2020 & connected matters                                Page 1 of 6
                                                       Signature Not Verified
                                                      Digitally Signed
                                                      By:DEVANSHU JOSHI
                                                      Signing Date:22.03.2022
                                                      01:43:47


        SAWHNEY RUBBER INDUSTRIES                       ..... Petitioner
                         Through: Mr. Anurag Lakhotia, Advocate.
                         versus
        SH. SHANKAR PASWAN                            ..... Respondent
                         Through: Mr. R.P. Sharma, Advocate for
                                    Workmen.
6                        WITH
+             W.P.(C) 6067/2020 & CM APPL.8919/2021
        SAWHNEY RUBBER INDUSTRIES                       ..... Petitioner
                         Through: Mr. Anurag Lakhotia, Advocate.
                         versus
        SH. JITENDRA NATH                             ..... Respondent
                         Through: Mr. R.P. Sharma, Advocate for
                                    Workmen.
7                        WITH
+            W.P.(C) 6068/2020 & CM APPL.8667/2021
        SAWHNEY RUBBER INDUSTRIES                        ..... Petitioner
                         Through: Mr. Anurag Lakhotia, Advocate.
                         versus
        SH. RAMAYAN YADAV                               ..... Respondent
                         Through: Mr. R.P. Sharma, Advocate for
                                    Workmen.
8                        WITH
+                        W.P.(C) 6069/2020
        SAWHNEY RUBBER INDUSTRIES                       ..... Petitioner
                         Through: Mr. Anurag Lakhotia, Advocate.
                         versus
        SH CHINTU KUMAR                            ..... Respondent
                         Through: Mr. R.P. Sharma, Advocate for
                                    Workmen.
9                        WITH
+             W.P.(C) 6070/2020 & CM APPL.9292/2021
        SAWHNEY RUBBER INDUSTRIES                  ..... Petitioner
                         Through: Mr. Anurag Lakhotia, Advocate.
                         versus
        PRATAP SINGH                               ..... Respondent
                         Through: Mr. R.P. Sharma, Advocate for
                                    Workmen.




W.P.(C) 3014/2020 & connected matters                         Page 2 of 6
                                                  Signature Not Verified
                                                 Digitally Signed
                                                 By:DEVANSHU JOSHI
                                                 Signing Date:22.03.2022
                                                 01:43:47


10                      WITH
+                  W.P.(C) 6071/2020 & CM APPL. 9295/2021
        SAWHNEY RUBBER INDUSTRIES                 ..... Petitioner
                        Through: Mr. Anurag Lakhotia, Advocate.
                        versus
        SH. PRAMOD KUMAR                          ..... Respondent
                        Through: Mr. R.P. Sharma, Advocate for
                                   Workmen.
11                      WITH
+                       W.P.(C) 6201/2020
        SAWHNEY RUBBER INDUSTRIES                 ..... Petitioner
                        Through: Mr. Anurag Lakhotia, Advocate.
                        versus
        SH. RAM CHARAN                            ..... Respondent
                        Through: Mr. R.P. Sharma, Advocate for
                                   Workmen.
12                      WITH
+         W.P.(C) 6510/2020 & CM APPL.8668/2021
        SAWHNEY RUBBER INDUSTRIES                 ..... Petitioner
                        Through: Mr. Anurag Lakhotia, Advocate.
                        versus
        SH. KRISHAN KANT JHA                      ..... Respondent
                        Through: Mr. R.P. Sharma, Advocate for
                                   Workmen.
13                      WITH
+         W.P.(C) 6523/2020 & CM APPL.8669/2021
        SAWHNEY RUBBER INDUSTRIES                 ..... Petitioner
                        Through: Mr. Anurag Lakhotia, Advocate.
                        versus
        SH. OM PRAKASH.                           .... Respondent
                        Through: Mr. R.P. Sharma, Advocate for
                                   Workmen.
14                      WITH
+                       W.P.(C) 6524/2020
        SAWHNEY RUBBER INDUSTRIES                 ..... Petitioner
                        Through: Mr. Anurag Lakhotia, Advocate.
                        versus
        SH. KRISHAN KUMAR                         ..... Respondent




W.P.(C) 3014/2020 & connected matters                    Page 3 of 6
                                                          Signature Not Verified
                                                         Digitally Signed
                                                         By:DEVANSHU JOSHI
                                                         Signing Date:22.03.2022
                                                         01:43:47


                                Through:   Mr. R.P. Sharma, Advocate for
                                           Workmen.
15                    WITH
+                     W.P.(C) 6525/2020
        SAWHNEY RUBBER INDUSTRIES                 ..... Petitioner
                      Through: Mr. Anurag Lakhotia, Advocate.
                      versus
        SH. KRISHNA PANDIT                        ..... Respondent
                      Through: Mr. R.P. Sharma, Advocate for
                                 Workmen.
16                    WITH
+                     W.P.(C) 7962/2020
        SAWHNEY RUBBER INDUSTRIES                 ..... Petitioner
                      Through: Mr. Anurag Lakhotia, Advocate.
                      versus
        SH. GAYA PRASAD                           ..... Respondent
                      Through: Mr. Sanjoy Ghose, Sr. Advocate with
                                 Ms. Urvi Mohan, Advocate.
17                    WITH
+                     W.P.(C) 7963/2020
        SAWHNEY RUBBER INDUSTRIES                 ..... Petitioner
                      Through: Mr. Anurag Lakhotia, Advocate.
                      versus
        SH. LAL CHAND                             ..... Respondent
                      Through: Mr. Sanjoy Ghose, Sr. Advocate with
                                 Ms. Urvi Mohan. Advocate.
18                    WITH
+                     W.P.(C) 7964/2020
        SAWHNEY RUBBER INDUSTRIES                 ..... Petitioner
                      Through: Mr. Anurag Lakhotia, Advocate.
                      versus
        SH. NARAYAN SINGH                         ..... Respondent
                      Through: Mr. Sanjoy Ghose, Sr. Advocate with
                                 Ms. Urvi Mohan, Advocate.
19                    WITH
+                     W.P.(C) 7966/2020
        SAWHNEY RUBBER INDUSTRIES                 ..... Petitioner
                      Through: Mr. Anurag Lakhotia, Advocate.




W.P.(C) 3014/2020 & connected matters                            Page 4 of 6
                                                          Signature Not Verified
                                                         Digitally Signed
                                                         By:DEVANSHU JOSHI
                                                         Signing Date:22.03.2022
                                                         01:43:47


                      versus
        SH. JEET BAHADUR                                  ..... Respondent
                      Through:          Mr. Sanjoy Ghose, Sr. Advocate with
                                        Ms. Urvi Mohan, Advocate.
20                    WITH
+                     W.P.(C) 7967/2020
        SAWHNEY RUBBER INDUSTRIES                 ..... Petitioner
                      Through: Mr. Anurag Lakhotia, Advocate.
                      versus
        SH. CHANDER PRAKASH PATHAK                ..... Respondent
                      Through: Mr. Sanjoy Ghose, Sr. Advocate with
                                 Ms. Urvi Mohan, Advocate.
21                    WITH
+                     W.P.(C) 7969/2020
        SAWHNEY RUBBER INDUSTRIES                 ..... Petitioner
                      Through: Mr. Anurag Lakhotia, Advocate.
                      versus
        SH. ARJUN PANDIT                          ..... Respondent
                      Through: Mr. Sanjoy Ghose, Sr. Advocate with
                                 Ms. Urvi Mohan, Advocate.
22                    WITH
+                     W.P.(C) 7984/2020
        SAWHNEY RUBBER INDUSTRIES                 ..... Petitioner
                      Through: Mr. Anurag Lakhotia, Advocate.
                      versus
        SH. MANOJ KUMAR                           ..... Respondent
                      Through: Mr. Sanjoy Ghose, Sr. Advocate with
                                 Ms. Urvi Mohan, Advocate.
23                    AND
+                     W.P.(C) 7985/2020
        SAWHNEY RUBBER INDUSTRIES                 ..... Petitioner
                      Through: Mr. Anurag Lakhotia, Advocate.
                      versus
        SH. AVDESH SHAH                           ..... Respondent
                      Through: Mr. Sanjoy Ghose, Sr. Advocate with
                                 Ms. Urvi Mohan, Advocates.




W.P.(C) 3014/2020 & connected matters                            Page 5 of 6
                                                           Signature Not Verified
                                                          Digitally Signed
                                                          By:DEVANSHU JOSHI
                                                          Signing Date:22.03.2022
                                                          01:43:47


        CORAM:
        JUSTICE PRATHIBA M. SINGH
                 ORDER

% 15.03.2022

1. This hearing has been done through hybrid mode.

2. No time left.

3. List for hearing on 19th May, 2022 at 2:30 pm. These are part-heard matters.

PRATHIBA M. SINGH, J.

MARCH 15, 2022/dk W.P.(C) 3014/2020 & connected matters Page 6 of 6