Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Odisha - Subsection Section 17(g) in Orissa Pani Panchayat Act, 2002 (g)to collect fees from the water users of the Lift Irrigating Points for payment of energy charges, for repair, maintenance of machineries and distribution system, future replacement of machines, etc.
