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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(9) in The Bharathiar University Act, 1981

(9)to prescribe [* * *] [Omitted by Tamil Nadu Act 20 of 1985.] the manner in which, and the conditions subject to which, a college may be designated as an autonomous college and such designation may be cancelled;