Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 47] [Entire Act] Union of India - Subsection Section 47(a) in The Delhi Police Act, 1978 (a)that the movements or acts of any person are causing or are calculated to cause alarm, danger or harm to person or property; or
