Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Telangana - Section Section 23A in Telangana Excise Act, 1968 23A. [ [Sections 23-A & 23-B inserted by Act No.17 of 2006. Subsequently omitted by Act No.5 of 2012.] [xxx]
