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State of Rajasthan - Section

Section 24 in The Rajasthan Land Acquisition Rules, 1956

24. Announcement of the award.

- The Collector shall then explain his award to the parsons present, and those interested in each holding shall be informed of the amount of compensation to which they are entitled. Immediate notice of the award shall also be sent to all persons interested in the land who are not present in court. The notice may be in Form No.5.