Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 57A(3)] [Section 57A] [Entire Act]

State of Rajasthan - Subsection

Section 57A(3)(iv) in Rajasthan Factories Rules, 1951

(iv)date when the lifting machine, chain, rope or lifting tackle was first taken in use in the factory,