Section 25(2)(ii) in The U.P. Co-Operative and Panchayat Audit Service Rules, 1979

[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Uttar Pradesh - Subsection

Section 25(2)(ii) in The U.P. Co-Operative and Panchayat Audit Service Rules, 1979

(ii)the second efficiency bar unless while maintaining his previous good record he has contributed to the all round improvement of the department and his performance has been commendable throughout and unless his integrity is certified.

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State of Uttar Pradesh - Subsection

Section 25(2)(ii) in The U.P. Co-Operative and Panchayat Audit Service Rules, 1979