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[Cites 0, Cited by 3] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(iv) in Rajasthan Panchayati Raj Act, 1994

(iv)[ for the purpose of clause (1),- [Substituted by Rajasthan Act No. 22 of 2018, dated 1.10.2018.]