Section 59(2)(b) in Uttar Pradesh Chit Funds Act, 1975

[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

State of Uttar Pradesh - Subsection

Section 59(2)(b) in Uttar Pradesh Chit Funds Act, 1975

(b)otherwise contravenes any of the provisions of section 8, sub-sections (1) and (6) of section 14, section' 16, section 17; section 18, section 22, section 23, section 24, section 25, sub-section (3) of section 27, section 31, section 37, section 38, section 39 and sub-section (4) of section 53 ; or

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State of Uttar Pradesh - Subsection

Section 59(2)(b) in Uttar Pradesh Chit Funds Act, 1975