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[Cites 0, Cited by 0] [Section 112(7)] [Section 112] [Entire Act]

State of Andhra Pradesh - Subsection

Section 112(7)(g) in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980

(g)Where documents are produced for cross-examination of a witness of the party or where a document is handed over to a witness in the cross examination to refresh his memory, the commissioner shall mark them as Exhibits for identifications.