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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(3) in Tamil Nadu Chit Funds Act, 1961

(3)It shall come into [force] [Came into force in the City of Madras on the 1st August 1965 and in all other areas on the 1st December 1969.] on such date as the Government may, be notification, appoint, and different dates may be appointed for different areas and for different provisions of this Act.