Section 33(ix) in The Maharaja Sayajirao University of Baroda Act, 1949
(ix)Rules to be observed and enforced by constituent [and affiliated] [These words were inserted, by Bombay 52 of 1950, Section 24 (e).] colleges and recognised institutions in respect of transfer of students;(X)Number and designations of the teachers of the University, their emoluments, powers and duties, and the conditions of their service;
