Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 240(3)] [Section 240] [Entire Act]

Union of India - Subsection

Section 240(3)(a) in Government of India Act, 1935

(a)where a person is dismissed or reduced in rank on the ground of conduct which has led to his conviction on a criminal charge ; or