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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(i) in The U.P. Secondary Education Department Regularisation of Ad hoc Promotions on the Post of Lecturer in Government Intermediate Colleges Rules, 2001

(i)"Appointing authority" means the authority empowered to make appointment to the Post of Lecturer in a Government Intermediate College under the relevant service rules.