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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(6) in Andhra Pradesh Irrigation Utilisation and Command Area Development Act, 1984

(6)"Credit officer" means an officer of the cooperative department appointed as such by the Government for the purpose of securing finance for the systematic land development, agricultural operation and other allied activities.