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[Cites 0, Cited by 48] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(6) in The Employees' State Insurance Act, 1948

(6)A factory or an establishment to which this Act applies shall continue to be governed by this Act notwithstanding that the number of persons employed therein at any time falls below the limit specified by or under this Act or the manufacturing process therein ceases to be carried on with the aid of power.