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State of Chattisgarh - Section

Section 20 in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

20. The Finance Committee.

(1)The constitution, powers and functions of the Finance Committee shall be prescribed by the Statute.
(2)No decision involving financial implications shall be taken by any authority of the University without prior concurrence of the Finance Committee.