Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 806 in Punjab Jail Manual 806. [ Permission to cook his own food. [P.G. No. 19195 - Jails, dated 10.7.22.] - Claims for permission to cook are not recognised but such a privilege may be granted at the discretion of the Superintendent.]
