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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2) in Energy Conservation (Venture Capital Fund for Energy Efficiency) Rules, 2017

(2)The administrative expenses shall not exceed five percent of the corpus provided the interest earned on fund corpus and dividends earned on the investments shall also be utilised for meeting administrative expenses related to Venture Capital Fund for Energy Efficiency.