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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(1) in Veterinary Council of India (Procedure for recognition and de-recognition of Veterinary Colleges and Veterinary Qualifications) Rules, 2017

(1)On receipt of an application for increase in admission capacity in the specified Form along with the specified fee, the Central Government shall refer such application to the Council for evaluation and recommendations within a period of fifteen days from the date of receipt of application.