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[Cites 0, Cited by 0] [Section 14D(3)] [Section 14D] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14D(3)(vii) in Andhra Pradesh General Sales Tax Act, 1957

(vii)where the dealer fails to furnish the details of usage of statutory forms like Way Bills, C Forms, F Forms, H Forms and G Forms during the relevant year.