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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(1)(vi) in Orissa Electricity Regulatory Commission (Determination of Open Access Charges) Regulations, 2006

(vi)In case inter-State transmission system is used by an open access customer in addition to distribution system, transmission charges for inter-State transmission shall be payable by the customer in accordance with CERC Regulations in addition to wheeling charges as approved by the Commission.