Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 18 in Chandigarh Milk Colony Allotment of Sites Rules, 1975 18. Every lessee shall pay premium at Rs. 32 per square yard besides annual rent at 2½ per cent of the premium for the manure-pit.
