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[Cites 0, Cited by 0] [Section 100] [Entire Act]

Union of India - Subsection

Section 100(5) in The Coal Mines Regulations, 2011

(5)Audio-visual Pre-start warning alarm of the type and standard approved by the Chief Inspector shall also be provided in the entire length of the roadway conveyor so as to warn persons of imminent dangers due to starting of the belt conveyor.