Section 6(c) in Karnataka Industrial Areas Development Act, 1966
(c)[the Secretary to Government, Housing and Urban Development Department; [Substituted by Act 19 of 1987 w.e.f. 4.5.1987.](ca)the Commissioner for Industrial Development and Director of Industries and Commerce;(cb)the Chairman and Managing Director, Karnataka State Industrial Investment and Development Corporation Limited;(cc)the Chairman, Karnataka State Pollution Control Board;(cd)the Director of Town Planning;(ce)the Managing Director, Karnataka State Small Industries Development Corporation Limited ;](cf)[ the Managing Director, Karnataka State Financial Corporation.] [Inserted by Act 12 of 1992 w.e.f. 24.4.1992]
