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Union of India - Section

Section 73 in The Mineral Conservation and Development Rules, 2017

73. Mining regulation web portal.

- The Indian Bureau of Mines, in consultation with the State Governments, shall prepare a mining regulation web portal to bring information together the different aspects of the regulatory functions being undertaken by the Indian Bureau of Mines and the State Government or the authorised officer of the Atomic Minerals Directorate for Exploration and Research, as the case may be, for implementation and compliance of the provisions of these rules.