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State of Rajasthan - Section

Section 8D in The Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) Act, 1956

8D. [ Secretarial Assistance to members. [Substituted by Rajasthan Act No 12 of 2010, dated 29.4.2010.]

- Every member shall be provided with an employee, drawing pay in a Grade Pay not exceeding the Grade Pay No. 9 as specified in the Rajasthan Civil Services (Revised Pay) Rules, 2008, by the revenue department of the State Government as secretarial assistance or, at the option of the member, a lump sum amount of [thirty thousand rupees] per mensem shall be paid to the member in lieu of the secretarial assistance.]