Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Bihar - Subsection Section 14(3) in Bihar Land Mutation Rules, 2012 (3)As soon as an appeal against the order of the Additional Collector is filed, the Collector of the District shall call for the case-record from the Additional Collector.
