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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(ac) in The Bihar irrigation Act, 1997

(ac)"Water Users Association" means the Water Users' Association formed by the beneficiaries of a canal or part thereof for maintenance and operation of canal and utilisation of canal water and registered under the Societies Registration Act, 1860 (Act 21, 1860);