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State of Gujarat - Section

Section 1 in The Bombay Prevention of Ex-Communication Act, 1949

1. Short title.

(1)This Act may be called the Bombay Prevention of Ex-communication Act, 1949.
(2)[ It extends to the whole of the [State of Gujarat.] [This sub-section was substituted for the original, by Bombay 2 of 1960, Section 3.]