Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 169 in Kerala Factories Rules, 1957 169. Examinations, testing and repair of plant. - Examination , testing and repair of plant parts which have been in contact with explosive and inflammable material or which is under pressure, shall only be carried out under proper supervision.
