Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(f) in Punjab Laws (Special Provisions for Regularization of Unauthorized Colonies) Act, 2018

(f)Unauthorized Marriage Palaces and the unauthorized stand alone buildings for which the Government has notified separate policies.