Supreme Court - Daily Orders
M/S Dcm Limited And Ors.(Now Known As Dcm ... vs State Of Up on 5 July, 2018
Bench: Arun Mishra, Navin Sinha
ITEM NO.52 COURT NO.8 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 1944/2017
(Arising out of impugned final judgment and order dated 21-07-2016
in CMWP No. 9513/1989 passed by the High Court Of Judicature At
Allahabad)
M/S DCM LIMITED (NOW KNOWN AS DCM SHRIRAM
INDUSTRIES LTD.)AND ORS. Petitioner(s)
VERSUS
STATE OF UP & ANR. Respondent(s)
Date : 05-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Dr. A.M. Singhvi, Sr. Adv.
Mr. Guru Krishan Kumar, Sr. Adv.
Mr. Ajay Aggarwal, Adv.
Ms. Mallika Joshi, Adv.
Mr. Kishan Rawat, Adv.
Mr. Rajat Gava, Adv.
Mr. Rajan Narain, AOR
For Respondent(s) Mr. Pradeep Misra, AOR
Mr. Suraj Singh, Adv.
Mr. Tanmay Agrawal, Adv.
Mr. Vinay Garg, AOR
Mr. Jitendra Kumar Tripathi, Adv.
UPON hearing the counsel the Court made the following
O R D E R
We find no ground to interfere with the impugned judgment and order. Consequently, the special leave petition Signature Not Verified stands dismissed.
Digitally signed by NEELAM GULATI Date: 2018.07.07 10:29:35 IST Reason:Pending application, if any, also stand disposed of. At the same time, prayer has been made to dispense with the presence of the following accused persons before the trial court:
S.No. Name Age as on 05.07.2018 1. Mr. Charanjit Lal Mago 77 years 2. Dr. Vinay Bharat Ram 82 years 3. Mr. Siddharth Shriram 73 years 4. Mr. V.S. Natrajan 94 years 5. Mr. R. Narayanan 89 years 6. Mr. Kaniyalal Naraindas 80 years 7. Dr. S.S. Bajaj 88 years
As prayed, Considering the age and infirmity of the above named accused, their personal presence is dispensed with. Until and unless, it is specifically ordered by the concerned court, they need not be present.
Trial be expedited and concluded as early as possible preferably within a period of 1½ years.
(NEELAM GULATI) (JAGDISH CHANDER) COURT MASTER (SH) BRANCH OFFICER