Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30(3)] [Section 30] [Entire Act] State of Tripura - Subsection Section 30(3)(c) in Tripura Town and Country Planning Act, 1975 (c)removing the conditions subject to which permission has been granted and imposing other conditions, if any, as it may think fit.