Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in Insecticides (Prohibition) Order, 2023 1. Short title and commencement. - (1)This order may be called the Insecticides (Prohibition) Order, 2023;(2)It shall come into force on the date of its final publication in the Official Gazette.
