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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(7) in Gudalur Janmam Estates (Abolition and Conversion into Ryotwari) Rules, 1974

(7)"Settlement wet assessment" means the.assessment on wet lands under the settlement notification appropriate to the soil classification assigned to the land at the settlement;