Section 2 in The U.P. Agricultural Credit Rules, 1975
2. Definitions : Section 25 (1).
- In these rules, unless the context otherwise requires-(a)'Act' means the Uttar Pradesh Agricultural Credit Act, 1975 ;(b)'Form' means a form appended to these rules ;(c)'Section' means section of the Act;(a)all other words and expressions used in the Act and not defined in these rules shall have the meanings assigned to them in the Act.
