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[Cites 0, Cited by 0] [Section 53(5)] [Section 53] [Entire Act]

State of Odisha - Subsection

Section 53(5)(a) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

(a)
(i)the date on which and hours between which the continuation poll or the fresh poll as the case may be, shall be held; and
(ii)the date on which and the place and hours at which the [Returning Officer] [Substituted vide O.G.E. No. 1404 dated 12.9.2003.] will commence the counting of the votes under rule 68; and