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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(3) in Rules Under The Indian Oaths Act, 1873

(3)Legal Practitioners appointed as Oath Commissioners under rules 3 and 4 of the Rajasthan Board of Revenue (Appointment of Oath Commissioners) rules, 1970 by the Board of Revenue, Ajmer and Collectors respectively.