Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(iv) in U.P. Zila Panchayats (Settlement of Dispute Relating to Membership) Rules, 1994 (iv)"section", "sub-section" and "clause" shall mean section, subsection and clause of the Act.
