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[Cites 0, Cited by 0] [Section 78(1)] [Section 78] [Entire Act]

State of Maharashtra - Subsection

Section 78(1)(g) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(g)[ Animal Husbandry and Dairy Committee,] [Clause (g) was inserted by Maharashtra 6 of 1975, Section 21(d).]