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[Cites 0, Cited by 6] [Section 115D(16)] [Section 115D] [Entire Act]

State of Andhra Pradesh - Subsection

Section 115D(16)(a) in Andhra Pradesh Co-Operative Societies Act, 1964

(a)The Registrar shall conduct elections to the Co-operative Credit Society before the expiry of the term of the existing Managing Committee and in case of supersession of Managing Committee, the Registrar shall conduct elections invariably within six months from the date of supersession.