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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(1) in The Gujarat Professional Civil Engineers Act, 2006

(1)The Council may, by order, remove from the register the name of any professional civil engineer-
(a)from whom a request has been received to that effect, or
(b)who has died since the last publication of the register.