Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 110] [Entire Act] State of Odisha - Subsection Section 110(2) in Orissa Municipal Act, 1950 (2)As soon as may be after the first day of October, a revised Budget for the year shall be framed and such revised Budget shall be subject to all the provisions applicable to a Budget under Sections 105, 106, 107, 108 and 109 of this Act.
