Section 13(1)(c) in The Delhi Sales Tax on Right to Use Goods Act, 2002

[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

NCT Delhi - Subsection

Section 13(1)(c) in The Delhi Sales Tax on Right to Use Goods Act, 2002

(c)has made satisfactory provision of securing the payment of tax by furnishing bank guarantee in favour of the Commissioner or otherwise, as the case may be;

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NCT Delhi - Subsection

Section 13(1)(c) in The Delhi Sales Tax on Right to Use Goods Act, 2002