Orissa High Court
M/S. Shiva Cement Limited & Others vs Director Of Income Tax (Inv.) on 13 September, 2021
Author: B. P. Routray
Bench: B. P. Routray
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.16498 of 2016 & W.P.(C) No.16502 of 2016
W.P.(C) No.16498 of 2016
M/s. Shiva Cement Limited & others .... Petitioners
Mr. Firoze Andhyrujina, Sr, Advocate
Mr. L. Mishra, Advocate
-versus-
Director of Income Tax (Inv.), ... Opposite Parties
Bhubaneswar and others
Mr. R.S. Chimanka, Senior Standing Counsel
And
W.P.(C) No.16502 of 2016
M/s. Shivom Minerals Ltd. and others .... Petitioners
Mr. Firoze Andhyrujina, Sr, Advocate
Mr. L. Mishra, Advocate
-versus-
Director of Income Tax (Inv.),
Bhubaneswar and others ... Opposite Parties
Mr.R.S.Chimanka, Senior Standing Counsel
CORAM:
THE CHIEF JUSTICE
JUSTICE B. P. ROUTRAY
ORDER
13.09.2021 Order No.
12. Hearing concluded. Judgment reserved.
(Dr. S. Muralidhar) Chief Justice ( B.P. Routray) Judge C.R. Biswal