Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 27 in Rules under the M.P. Ceiling on Agricultural Holdings Act, 1960

27. The first instalment of the compensation shall be due to be paid on the first day of the month next following the month in which the final order under Rule 21 is passed. The subsequent instalments shall be due for payment on the first day of May every year.