Section 11(2) in Rajasthan Forest Produce (Establishment & Regulation of Saw Mills) Rules, 1983
(2)The owner of a wood handicraft saw mill shall maintain a record in Schedule C. He shall submit an annual statement of stock at the end of each financial year to the Licensing Officer.] [Substituted by Notification F. 10(17) Forests/82, G.S.R. 90, dated 4.2.2006 (Published in Rajasthan Gazette, Extrordinary, Part 4(Ga)(I), dated 8.2.2006).]
