Section 9(8) in The Rajasthan Tax on Luxuries (Tobacco and its Products) Rules, 1994

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State of Rajasthan - Subsection

Section 9(8) in The Rajasthan Tax on Luxuries (Tobacco and its Products) Rules, 1994

(8)*I/We............have additional place/places of business at the addresses enumerated below and have no other place of business in the State of Rajasthan.

Name and style of business at the additionalplace of business	Full address of the additional place of business	Registration Certificate (Luxury Tax) No. and itsdate of issue
1	2	3

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State of Rajasthan - Subsection

Section 9(8) in The Rajasthan Tax on Luxuries (Tobacco and its Products) Rules, 1994